Delhi High Court - Orders
M/S Su Logistics Pvt. Ltd vs Indian Council For Cultural Relations ... on 22 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13697/2023, CM APPL. 54091/2023
M/S SU LOGISTICS PVT. LTD. .....Petitioner
Through: Mr. Akshit Sawal, Advocate.
versus
INDIAN COUNCIL FOR CULTURAL RELATIONS (ICCR) & ORS.
.....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 22.12.2025
1. Learned counsel for the petitioner seeks to withdraw the present petition.
2. Accordingly, the present petition stands dismissed-as-withdrawn. Pending application also stands disposed of.
SACHIN DATTA, J DECEMBER 22, 2025/at This is a digitally signed order.
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