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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(a) in Kerala Revenue Recovery Act, 1968

(a)by delivery of a copy of such (notice, demand or order) to the person concerned, or where such delivery is not possible, to an adult male member of his family, or, where this is not also possible, by affixture of a copy of the 5. (notice, demand or order) on the outer door of his usual place of residence ; or