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State of Chattisgarh - Section

Section 23 in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

23. Special method of taking vote.

- Generally the voting takes place by rising hands. However in special circumstances, the Presiding Officer may, at his own discretion, take vote through ballot paper and if majority desires so, the vote shall be taken through ballot paper by secret method only.