Section 6(iv) in The Nirma University of Science and Technology Act, 2003

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State of Gujarat - Subsection

Section 6(iv) in The Nirma University of Science and Technology Act, 2003

(iv)to prescribe courses and curricula and provide for flexibility in the education system and delivery methodologies including electronic and distance learning;

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State of Gujarat - Subsection

Section 6(iv) in The Nirma University of Science and Technology Act, 2003