Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(4A) in Bihar and Orissa Excise Rules, 1919 (4A)[ Rectified spirit made in India.] [This is now covered by Medicinal & Toilet Preparation (E.D.) Act, 1955 and its Rules.]-
