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State of Assam - Section

Section 35 in Assam Opium Rules

35. Authority to grant licences for sale-Period of licence.

- Licences for the sale of Excise opium shall be granted by the Deputy Commissioner in the prescribed form, and shall be for a period of one year, from the 1st April to the 31st March, or if specially directed by the Commissioner for any shorter period within that year.