Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in The Central Reserve Police Force Rules, 1955 (h)[ "Subordinate Officer" means a member of the Force of the rank of Subedar Major, Subedar, Sub-Inspector;] [Substituted by G.S.R. 436, dated 7.4.1959. ]
