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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(b)prescribe the conditions under which the rate at which and the journey for which Travelling Allowances may be claimed;