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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(a) in The Orissa Kendu Leaves (Control of Trade) Act, 1961

(a)a grower of Kendu leaves may transport his leaves from any place within the unit, wherein such leaves have grown to any other place in that unit; [* * *] [The word and, omitted by Orissa Kendu Leaves, (Control of Trade) (Amendment) Act 6 of 1969.].