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Union of India - Section

Section 149 in Rules of Procedure and Conduct of Business in Lok Sabha

149. Procedure consequent on disposal of amendments by Council.

- If the Council disagrees with the amendments made by the House or any of them, or agrees to any of the amendments made by the House with further amendments, or proposes further amendments in place of amendments made by the House, the Bill as further amended shall on receipt by the House be laid on the Table.