Punjab-Haryana High Court
Bakhtawar Singh And Others vs Union Territory on 10 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3997 of 2002 (O&M)
Bakhtawar Singh and others ... Appellants
vs
Union Territory, Chandigarh .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. P. C. Dhiman, Advocate, for the appellants.
Mr. Deepak Sharma, Advocate, for UT Chandigarh.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3921 of 2007 - Arunash Chander Kaushik and others vs Union Territory, Chandigarh.
10.2.2009 ( Rajesh Bindal) vs. Judge