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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(2) in Rajasthan Co-operative Societies Act, 1965

(2)An inquiry of the nature referred to in sub-section (1) shall be held on the application of-
(a)a co-operative society to which the society concerned is affiliated:
(b)a majority of the members of the committee of the society: or
(c)not less than one-third of the total number of members of the society.