Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(4) in Andhra Pradesh Skill Development Fund Rules, 2012 (4)No payment shall be made out of the Fund unless the expenditure is covered by the sanctioned budget and authorized by the Management Committee.
