Section 46(1)(b) in The Himachal Pradesh Minor Canals Act, 1976

[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(1)(b) in The Himachal Pradesh Minor Canals Act, 1976

(b)construct, repair and maintain, in a proper state, a suitable badge, culvert, or similar work at any place across under or over the canal, for the purpose of providing communication with any public road or thoroughfare which was in use before the canal was made,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Himachal Pradesh - Subsection

Section 46(1)(b) in The Himachal Pradesh Minor Canals Act, 1976