Jammu & Kashmir High Court
M/S Rainawari Finance And Investment ... vs Income Tax Officer on 14 July, 2022
Bench: Tashi Rabstan, Wasim Sadiq Nargal
Sr. No.25
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
ITA No.21/2014
c/w
ITA No.22/2014
M/s Rainawari Finance and Investment Co. Pvt. ....Petitioner(s)/Appellant(s)
Ltd.
Through :- Mr. Inderjeet Gupta, Advocate
Mr. Ajay Bakshi, Advocate
Mr. Yatin Mahajan, Advocate
V/s
Income Tax Officer ....Respondent(s)
Through :- Ms. Aruna Thakur, Advocate
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
14.07.2022 On joint request of learned counsel for the parties, adjourned. List on 05.08.2022.
(Wasim Sadiq Nargal)) (Tashi Rabstan)
Judge Judge
Jammu:
14.07.2022
Pawan Angotra
PAWAN ANGOTRA
2022.07.15 11:04
I attest to the accuracy and
integrity of this document