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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in West Bengal Trade Unions Rules, 1998

(a)"the Act" means the Trade Unions Act, 1926 (16 of 1926), as amended by the Trade Unions (West Bengal Amendment) Act, 1983 (West Ben. Act XLVIII of 1983) :