Patna High Court - Orders
Serajuddin vs The State Of Bihar on 2 December, 2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.46232 of 2014
Arising Out of PS.Case No. -154 Year- 2011 Thana -SULTANGANJ District- BHAGALPUR
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Serajuddin
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Shashi Shekhar Sharma
For the Opposite Party/s : Mr. Akbar Ali(App)
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CORAM: HONOURABLE SHRI JUSTICE DHARNIDHAR JHA
ORAL ORDER
2 02-12-2014No response on calls.
To be listed in due course.
(Dharnidhar Jha, J.) Sanjay/-
U T