Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Central Vigilance Commission Act, 2003

(2)The Commission shall consist ofโ€”
(a)a Central Vigilance Commissioner โ€” Chairperson;
(b)not more than two Vigilance Commissioners โ€” Members.