Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(7)(a) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(a)Any weight or measure which being due for re-verification has not been submitted for such re-verification.