State Consumer Disputes Redressal Commission
Almora Zila Sahkari Bank Ltd. vs Bhagwat Singh Bora on 21 January, 2026
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
UTTARAKHAND
FIRST APPEAL NO. SC/5/A/158/2021
Almora Zila Sahkari Bank Ltd.
PRESENT ADDRESS - Lamgada, Almora,UTTARAKHAND.
Almora Zila Sahkari Bank Ltd.
PRESENT ADDRESS - Mall Road,Almora through its General Manager.,UTTARAKHAND.
.......Appellant(s)
Versus
Bhagwat Singh Bora
PRESENT ADDRESS - s/o Reshar Singh Bora Vill. Sikhoda PO.Dhaura,
Almora,UTTARAKHAND.
.......Respondent(s)
BEFORE:
HON'BLE MS. KUMKUM RANI , PRESIDENT HON'BLE MR. B. S. MANRAL , MEMBER FOR THE APPELLANT:
NEMO FOR THE RESPONDENT:
Bhagwat Singh Bora DATED: 21/01/2026 ORDER Today, none has appeared on behalf of the appellants inspite of several calls. Learned counsel Sh. Shardul Negi has appeared on behalf of respondent. The appeal is called out several times at different intervals, but none responds on behalf of the appellants.
It appears that the appellants are not interested in pursuing the appeal, therefore, it would be just and proper to dismiss the appeal in absence of the appellants.
Accordingly, the appeal is dismissed in absence of the appellants. File be consigned to the record room along with copy of this order. A copy of this order be sent to the concerned District Commission for perusal, information and necessary action. ..................J KUMKUM RANI PRESIDENT ..................
B. S. MANRAL MEMBER