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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(a) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(a)the rules of procedure to be followed by the Commission in regard to the transaction of its business at meetings under sub-section (1) of Section 12;