Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(p) in The Ajeenkya DY Patil University Act, 2014 (p)"sponsoring body" means the Dr. D. Y. Patil Infra Foundation registered as a company under section 25 of the Companies Act, 1956 (1 of 1956);
