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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(b) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(b)to engage in any such other activities or perform such other functions as may be considered necessary for the purpose of the operation and maintenance of the metro railway in the [the National Capital Region, metropolitan city and metropolitan area] [Substituted by Act No. 34 of 2009.].