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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006

(i)"self employed person" means any person who has directly engaged himself in vessels manufactory, sculpture including stone and other materials and handicrafts including articles manufactured from clay and paper pulp for his livelihood;