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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4) in The Bihar State Advocates Welfare Fund Rules, 1984

(4)An application for medical aid shall be in Form No. IX and application for educational aid shall be in Form No. X.Form No. I[See Section 14 and Rule 3(1)]Application for Recognition and Registration