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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(4)On receipt of the appeal, the chairperson of the local authority concerned shall issue a notice to the parties concerned intimating the date and time of hearing.