Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Himachal Pradesh - Subsection Section 4(2)(a) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015 (a)the fruit nursery is suitable for the proper propagation of fruit plants in respect of which the licence has been applied for;