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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(iv) in The Orissa Working Journalists Welfare Fund Rules, 2006

(iv)The Committee may sanction financial assistance for treatment of Heart,Kidney, Cancer and any other critical illness suffered by a Working Journalist or a retired Working Journalist or any of the following member of his family provided that such member of the family is solely dependent on the said Working Journalist or retired Working journalist.