Central Information Commission
Mr.Surender Singh Saini vs Ut Of Chandigarh on 9 August, 2012
Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New
Delhi110066
Telefax:01126180532 & 01126107254 websitecic.gov.in
Appeal: No. CIC/DS/A/2011/004487
Appellant /Complainant : Shri Surender Singh Saini,
Chandigarh
Public Authority : Registering & Licensing
Authority, UT Chandigarh
Date of Hearing : 09 August 2012
Date of Decision : 09 August 2012
Facts:
1. Appellant submitted RTI application dated 1 August 2011 before the CPIO, Registering and Licensing Authorities, Chandigarh seeking the information regarding the applicants for the registration no: CH 01 AJ 0091 against payment through 8 points.
2. Vide CPIO's order dated 3 September 2011, CPIO provided partial information to the Appellant.
3. Not satisfied with the CPIO's reply, Appellant preferred appeal dated 12 September 2011, before the First Appellate Authority.
4. Vide FAA's Order dated 18 October 2011, the FAA informed the Appellant that the information has already been provided to him.
5. Being aggrieved and not being satisfied by the above response of the public authority, the appellant preferred second appeal before the Commission.
6. Matter was heard today. Appellant appeared in person. Respondent did not appear.
Appeal: No. CIC/DS/A/2011/004487
7. Appellant submits that he has not received information as sought under Point 7 of his RTI application.
Decision Notice
8. After hearing the averments of the appellant, Commission directs CPIO to provide specific and complete information as sought by the appellant under point 7 of the RTI application within two weeks of the receipt of order. Appellant is free to file complaint under Section 18 of the RTI Act to the Commission, in case he is not satisfied with the information provided by the CPIO.
(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:
(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 01126105027 Copy to:
1. Shri Surender Singh Saini # C75, CSIO Campus Sector30C, Chandigarh160030
2. The CPIO Registering & Licensing Authority Sector17, UT Chandigarh
2. The Appellate Authority Registering & Licensing Authority Sector17, UT Chandigarh Appeal: No. CIC/DS/A/2011/004487