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Central Information Commission

Mr.Surender Singh Saini vs Ut Of Chandigarh on 9 August, 2012

                  Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
           Telefax:011­26180532 & 011­26107254 website­cic.gov.in

                  Appeal: No. CIC/DS/A/2011/004487  

Appellant /Complainant        :     Shri Surender Singh Saini, 
Chandigarh     
Public Authority         :          Registering & Licensing 
Authority, UT Chandigarh 

Date of Hearing               :     09 August 2012 
Date of Decision              :      09 August  2012
  
Facts:­ 

1. Appellant   submitted  RTI   application   dated   1  August   2011  before   the   CPIO,   Registering   and   Licensing   Authorities,  Chandigarh   seeking   the   information   regarding   the   applicants  for the registration no: CH 01 AJ 0091 against payment through  8 points.

2. Vide CPIO's order  dated 3 September 2011,  CPIO provided  partial information to the Appellant.

3. Not satisfied with the CPIO's reply, Appellant preferred  appeal   dated   12   September   2011,   before   the   First   Appellate  Authority.

4. Vide FAA's Order dated 18 October 2011, the FAA informed  the Appellant  that the information  has already  been provided  to him. 

5. Being   aggrieved   and   not   being   satisfied   by   the   above  response   of   the   public   authority,   the   appellant   preferred  second appeal before the Commission.

6. Matter was heard today. Appellant appeared in person.  Respondent did not appear.

Appeal: No. CIC/DS/A/2011/004487      

7. Appellant submits that he has not received information as  sought under Point 7 of his RTI application. 

Decision Notice

8. After hearing the averments of the appellant, Commission  directs CPIO to provide specific and complete  information  as  sought by the appellant under point 7 of the RTI application  within two weeks of the receipt of order.   Appellant is free  to   file   complaint   under   Section   18   of   the   RTI   Act   to   the  Commission, in case he is not satisfied with the information  provided by the CPIO.

  

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Surender  Singh Saini # C­75, CSIO Campus Sector­30­C, Chandigarh­160030
2. The CPIO Registering & Licensing Authority Sector­17, UT Chandigarh
2. The Appellate Authority Registering & Licensing Authority Sector­17, UT Chandigarh        Appeal: No. CIC/DS/A/2011/004487