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[Cites 0, Cited by 0] [Section 68(11)] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(11)(b) in The U.P. Factories Rules, 1950

(b)The floor area of the dining hall, excluding the area occupied by service counter and any furniture, except tables and chairs shall be not less than 10 square feet per dinner to be accommodated as prescribed in clause (a).