Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(c) in The Maharashtra Water Resources Regulatory Authority Act, 2005 (c)to determine the priority of equitable distribution of water available at the water resource project, sub-basin and river basin levels during periods of scarcity;
