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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2)(c) in The Punjab Entertainments Duty Rules, 1956

(c)the same value in money deducting [six paisa] [See Haryana Legislative Supplement Part III, dated the 11.11.1974.] for each rupee or fraction of a rupee of the total value of the stamps returned.