Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Bihar - Subsection Section 21(g) in The Bihar Lokayukta Act, 1973 (g)[ Chairman or Member of Bihar State Subordinate Service Selection Board.] [Vide Bihar Act 13 of 1988 No. Leg. 380, dated 12th August, 1988.]
