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State of Tamilnadu - Section

Section 10 in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

10. Procedure for voting.

- The member shall, on receiving the ballot paper, proceed to the voting compartment for the purpose of recording his vote by putting a cross-mark on the ballot paper against the name of the candidate or candidates for whom he wishes to vote by using the seal supplied by the President. He shall, before leaving the voting compartment, fold up the ballot paper so as to conceal the cross-mark and put the ballot paper so folded up into the ballot box in the presence of the President.