Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(1) in The Delhi School Education Act, 1973 (1)No aided school shall levy fee or collect any other charge or receive any other payment except those specified by the Director.
