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[Cites 0, Cited by 2] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2) in The Punjab Municipal Act, 1999

(2)The members of the Standing Committee, other than the President, the Senior Vice-President and the Vice-President, shall be elected by the members of the Municipal Council from amongst the elected members through the system of proportional representation by means of single transferable vote in such manner as may be prescribed.