Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

10. Transmission.

- Any person may transport or import inter-State narcotic drugs which he may lawfully possess under Rule 5.