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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 11(2)(a) in The Andaman and Nicobar Islands Excise Regulation, 2012

(a)any flavouring extract, essence or syrup containing alcohol is an article fit for use as intoxicating liquor, or