Section 3 in Tamil Nadu Uniform System of School Education Act, 2010
3. [ Schools to follow common syllabus. [Substituted by Act No. 10 of 2011, dated 7.6.2011.]
(1)Every school in the State shall follow the common syllabus as may be specified by the Board for each subject in Standards I to X from such academic year as may be notified by the Government in the Tamil Nadu Government Gazette. The Government may specify different academic years for different Standards.(2)Until notification under sub-section (1) is issued, the syllabus and text books for every school in the State shall be as follows:-(a)in Standards I and VI, the system as prevailing prior to academic year 2010-11 shall continue; and(b)in Standards II to V and VII to X, the existing system shall continue.]
