Section 28(2)(e) in The Orissa Co-operative Societies Act, 1962

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(e) in The Orissa Co-operative Societies Act, 1962

(e)In the case of an Apex Society, three members each shall be from the Scheduled Castes and the Scheduled Tribes, four from other Backward Classes including Socially and Educationally Backward Classes and three from Women members, so that among each of the said Scheduled Castes and Scheduled Tribes members, there shall be one woman and among the Other Backward Classes including Socially and Educationally Backward Classes members, there shall be two women :

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State of Odisha - Subsection

Section 28(2)(e) in The Orissa Co-operative Societies Act, 1962