Delhi High Court - Orders
Vivek Kumar Singh & Anr vs Union Of India & Ors on 7 May, 2024
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5832/2022 AND CM APPL. 63472/2023
VIVEK KUMAR SINGH & ANR. ..... Petitioners
Through: P. Sureshan, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Garima Sachdeva, Sr. Panel
Counsel for UOI with SI Prahlad
Devendra and AC Anil Kumar, CISF.
Mr. Ravinder Agarwal, Advocate for
UPSC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 07.05.2024
1. Learned counsel for UPSC has produced in a sealed cover the proceedings of the DPC/LDCE Examination for the post of Assistant Commander in CISF. The same has been opened and perused. The proceedings have been returned back to the counsel for the UPSC after duly sealed.
2. We have heard the learned counsel for the parties.
3. Judgment reserved.
V. KAMESWAR RAO, J GIRISH KATHPALIA, J MAY 7, 2024 p This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 22:30:59