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[Cites 0, Cited by 0] [Section 318(2)] [Section 318] [Entire Act]

NCT Delhi - Subsection

Section 318(2)(i) in The New Delhi Municipal Council Act, 1994

(i)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions (non-compliance with which shall be punishable under this Act) as the Chairperson may, by public or special notice, impose in this behalf, or