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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(1)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)is in excess or abuse of the powers conferred on the trustee or the Board of Trustees by or under the Act, or by any other law;