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[Cites 0, Cited by 0] [Section 286(1)] [Section 286] [Entire Act]

Union of India - Subsection

Section 286(1)(b) in Constitution of India, 1950

(b)in the course of the import of the [goods or of services or both] [Substituted by Constitution (One Hundred and First Amendment) Act, 2016, dated 8.9.2016.] into, or export of the [goods or of services or both] [Substituted by Constitution (One Hundred and First Amendment) Act, 2016, dated 8.9.2016.] out of, the territory of India.