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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(2) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(2)A tendered ballot paper shall be the same as the other ballot papers used at the polling except that it shall be
(a)serially the last in the bundle of ballot papers issued for use at the polling station; and
(b)endorsed on the back of the ballot paper and its counterfoil with the words "tendered ballot paper" by the Presiding Officer in his own hand duly signed by him.