Supreme Court - Daily Orders
Rudra Buildwell Projects Pvt. Ltd. vs Union Of India on 6 May, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.33+62 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No. 578/2019
RUDRA BUILDWELL PROJECTS PVT. LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.71660/2019-EX-PARTE STAY)
WITH
W.P.(C) No. 580/2019 (X)
(FOR ADMISSION and IA No.71862/2019-EX-PARTE STAY)
WITH
W.P.(C) No. 610/2019
(FOR ADMISSION and IA No.74266/2019-EX-PARTE STAY)
Diary No. 8561/2019
(FOR ADMISSION and I.R. and IA No.73657/2019-STAY APPLICATION and
IA No. 73655/2019 – CONDONATION OF DELAY IN REFILING)
W.P.(C) No. 614/2019
(FOR ADMISSION and IA No.74748/2019-EX-PARTE STAY)
W.P.(C) No. 613/2019
(FOR ADMISSION and IA No.74726/2019-STAY APPLICATION)
W.P.(C) No. 600/2019
(FOR ADMISSION and IA No.73821/2019-STAY APPLICATION)
Date : 06-05-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Signature Not Verified Mr. Pramod Sachdeva, Adv.
Digitally signed by
NIDHI AHUJA Mr. Saurabh Mishra, AOR
Date: 2019.05.07
17:48:12 IST
Reason: Mr. Abishek Singh, Adv.
Mr. Prabhat Kumar, Adv.
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W.P.(C) No. 578/2019 etc.
Mr. Mukesh Kumar, Adv.
Mr. Debasis Misra, AOR
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Karan Khanna, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Divyank Tyagi, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Kaushik Poddar, Adv.
Ms. Snehil Sonam, Adv.
Mr. Piyush Kant Roy, Adv.
Mr. Rajnish Kumar Singh, Adv.
Mr. Rakesh Kumar-I, Adv.
Mr. Anupam Sharma, Adv.
Ms. Shruti Katiar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of further proceedings before the National Company Law Tribunal.
Tag the matters along with W.P.(C)No. 43 of 2019.
(NIDHI AHUJA) (SUNIL KUMAR RAJVANSHI)
COURT MASTER (SH) COURT MASTER
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