Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Rudra Buildwell Projects Pvt. Ltd. vs Union Of India on 6 May, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.33+62                       COURT NO.5                  SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil) No. 578/2019

     RUDRA BUILDWELL PROJECTS PVT. LTD.                              Petitioner(s)

                                               VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (FOR ADMISSION and IA No.71660/2019-EX-PARTE STAY)

     WITH

     W.P.(C) No. 580/2019 (X)
     (FOR ADMISSION and IA No.71862/2019-EX-PARTE STAY)

     WITH

     W.P.(C) No. 610/2019
     (FOR ADMISSION and IA No.74266/2019-EX-PARTE STAY)

     Diary No. 8561/2019
     (FOR ADMISSION and I.R. and IA No.73657/2019-STAY APPLICATION and
     IA No. 73655/2019 – CONDONATION OF DELAY IN REFILING)

     W.P.(C) No. 614/2019
     (FOR ADMISSION and IA No.74748/2019-EX-PARTE STAY)

     W.P.(C) No. 613/2019
     (FOR ADMISSION and IA No.74726/2019-STAY APPLICATION)

     W.P.(C) No. 600/2019
     (FOR ADMISSION and IA No.73821/2019-STAY APPLICATION)

     Date : 06-05-2019 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)
Signature Not Verified             Mr. Pramod Sachdeva, Adv.
Digitally signed by
NIDHI AHUJA                        Mr. Saurabh Mishra, AOR
Date: 2019.05.07
17:48:12 IST
Reason:                            Mr. Abishek Singh, Adv.

                                   Mr. Prabhat Kumar, Adv.

                                                                                     1
W.P.(C) No. 578/2019 etc.

                       Mr. Mukesh Kumar, Adv.
                       Mr. Debasis Misra, AOR

                       Mr.   Pradeep Aggarwal, Adv.
                       Mr.   Lal Pratap Singh, Adv.
                       Mr.   Karan Khanna, Adv.
                       Mr.   Arjun Aggarwal, Adv.
                       Mr.   Divyank Tyagi, Adv.
                       Ms.   Ruchi Kohli, Adv.

                       Mr. Kaushik Poddar, Adv.
                       Ms. Snehil Sonam, Adv.

                       Mr. Piyush Kant Roy, Adv.
                       Mr. Rajnish Kumar Singh, Adv.

                       Mr. Rakesh Kumar-I, Adv.
                       Mr. Anupam Sharma, Adv.
                       Ms. Shruti Katiar, Adv.

For Respondent(s)


            UPON hearing the counsel the Court made the following
                               O R D E R

Issue notice.

In the meanwhile, there shall be stay of further proceedings before the National Company Law Tribunal.

Tag the matters along with W.P.(C)No. 43 of 2019.





           (NIDHI AHUJA)               (SUNIL KUMAR RAJVANSHI)
         COURT MASTER (SH)                   COURT MASTER




                                                                              2