Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 26 in Mineral Area Development Authority Market Fee Rules, 2010 26. Opportunity of hearing to the assessee. - In any case not more than two opportunities shall be allowed to the assessee for the purposes of producing papers and evidence.
