Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Hakim Chandra And Others vs The District Inspector Of Schools, ... on 21 July, 2010

Bench: R.K. Agrawal, Anil Kumar

Court No. - 32

Case :- SPECIAL APPEAL No. - 1961 of 2009

Petitioner :- Hakim Chandra And Others

Respondent :- The District Inspector Of Schools, J aunpur And Others
Petitioner Counsel :- G.K. Singh,Prabhat Singh,V.K. Singh
Respondent Counsel :- C.S.C.

Hon'ble R.K. Agrawal,J.

Hon'ble Anil Kumar J.

As prayed rejoinder affidavit be filed within three weeks and no more. List thereafter.

Order Date :- 21.7.2010 samz