Allahabad High Court
Hakim Chandra And Others vs The District Inspector Of Schools, ... on 21 July, 2010
Bench: R.K. Agrawal, Anil Kumar
Court No. - 32 Case :- SPECIAL APPEAL No. - 1961 of 2009 Petitioner :- Hakim Chandra And Others Respondent :- The District Inspector Of Schools, J aunpur And Others Petitioner Counsel :- G.K. Singh,Prabhat Singh,V.K. Singh Respondent Counsel :- C.S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Anil Kumar J.
As prayed rejoinder affidavit be filed within three weeks and no more. List thereafter.
Order Date :- 21.7.2010 samz