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State of Uttar Pradesh - Section

Section 129 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

129. Standards of Performance.

- The Commission may, after consultation with the licensees and persons likely to be affected, specify standards of performance of a licensee or a class of licensees which, in its opinion, are economical and ought to be achieved by such licensees, and different standards may be determined for different licensees. The Commission may publish the standards so determined in such form and in such manner as the Commission may consider appropriate.