Allahabad High Court
Dr. Smt. Saroj Gupta And 2 Others vs State Of U.P. And Another on 8 July, 2022
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- APPLICATION U/S 482 No. - 11927 of 2019 Applicant :- Dr. Smt. Saroj Gupta And 2 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Anshul Kumar Singhal Counsel for Opposite Party :- G.A.,Pushpendra Singh Yadav,Rajesh Shukla Hon'ble Rajeev Misra,J.
Present application is allowed.
For orders, see order of date passed in Criminal Misc. Application No. 11756 of 2019 (Rohit Chandra Vs. State of U.P. and another).
Order Date :- 8.7.2022 HSM